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Citedby 6 docs - [View All]
Brij Lal Patel vs U.P. State Agro Industrial ... on 18 December, 2003
Ram Sagar Shukla vs U.P. Textile Printing ... on 18 December, 2003
An Advocate vs B.B. Haradara & Ors on 29 September, 1988
V.G. Tamaskar vs High Court Of Chhattisgarh And ... on 27 July, 2005
An Advocate vs Bar Council Of India And Anr. on 29 September, 1988

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[Section 49(1)] [Section 49] [Complete Act]
Central Government Act
Section 49(1)(g) in The Advocates Act, 1961
(g) the restrictions in the matter of practice to which senior advocates shall be subject;