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limitation act
the limitation act 1963
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"limitation act"
sec 18
limitation act of 1963, doctypes: laws
"limitation act"
[
Section 18(2)
] [
Section 18
] [
Complete Act
]
Central Government Act
Section 18(2)(c) in The Limitation Act, 1963
(c) an application for the execution of a decree or order shall not be deemed to be an application in respect of any property or right.