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Citedby 49 docs - [
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The Government Of Tamil Nadu vs M/S. Nilakantan &Amp; Brothers on 29 July, 2005
The Government Of Tamil Nadu vs M/S. Nilakantan & Brothers on 29 July, 2005
Raipur Development Authority ... vs Chokhamal Contractors Etc. Etc on 4 May, 1989
Kapila Textile Mills Ltd. vs Madhava And Co. By Partners ... on 18 January, 1962
Khem Chand vs Union Of India (Uoi) on 24 September, 1986
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sec 16(1)
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Section 16(1)(c) in The Arbitration Act, 1940 1
(c) where an objection to the legality of the award is apparent upon the face of it.,