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Citedby 2 docs
Dinesh Chandra Guha vs Satchidananda Mukherji And Ors. on 4 January, 1972
Gurmukh Singh Vir Singh And Ors. vs Sohan Singh Bela Singh And Anr. on 28 January, 1963
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specific relief act
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27(1) specific relief act
[
Section 27(1)
] [
Section 27
] [
Complete Act
]
Central Government Act
Section 27(1)(b) in The Specific Relief Act, 1963
(b) where the contract is unlawful for causes not apparent on its face and the defendant is more to blame than the plaintiff.