IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

R.F.A.No.343 of 2006 (O&M) State of Haryana and another ...Appellants

Versus

Suraj Bhan and others

...Respondents

CORAM:Hon'ble Mr. Justice Rajesh Bindal Present : Mr. Lokesh Sinhal, Additional Advocate General, Haryana, for the appellants.

Mr. Raman Gaur, Advocate,

for HUDA.

RAJESH BINDAL J

For orders see detailed reasons recorded in a separate order of today passed in R.F.A. No.1 of 2006, State of Haryana and Another Vs. Jagbir Singh and Others.

10.2.2009 (RAJESH BINDAL) Vimal JUDGE