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Citedby 195 docs - [View All]
Taraben Ramanlal Modi vs Jashbhai Shankerbhai Bin ... on 1 October, 1979
Bhil Ukedia Umedia vs Bai Gajarabai Bhulabhai And Anr. on 14 September, 1962
Patel Parshottam Ambavi vs Patel Hansraj Valji Bhalodia on 21 August, 1978
Samavedam Sarangapani Ayyangar vs Kandala Venkata ... on 27 November, 1950
Dattatraya Tatya Kamble vs Waman Narayan Bhave on 30 March, 1994

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[Complete Act]
Central Government Act
Section 11 in The Specific Relief Act, 1963
11. Cases in which specific performance of contracts connected with trusts enforceable.-
(1) Except as otherwise provided in this Act, specific performance of a contract may, in the discretion of the court, be enforced when the act agreed to be done is in the performance wholly or partly of a trust.
(2) A contract made by a trustee in excess of his powers or in breach of trust cannot be specifically enforced.