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Citedby 13 docs - [View All]
Haunsabai vs Balkrishna Krishna Badigar on 13 February, 1980
Wali Mohammed vs Batulbai on 6 May, 2003
Syed Jamaluddin vs Valian Be And Anr. on 11 April, 1975
Abdulmunaf vs Salima on 29 May, 1978

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[Section 125(1)] [Section 125] [Complete Act]
Central Government Act
Section 125(1)(a) in The Code Of Criminal Procedure, 1973
(a) his wife, unable to maintain herself, or