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Citedby 1 docs
Dr. Vijay Narayan Singh vs Vice Chancellor, Patna ... on 12 February, 1969

[Section 2] [Complete Act]
Central Government Act
Section 2(u) in The Tezpur University Act, 1993
(u) " teachers of the University" means Professors, Readers, Lecturers and such other persons as may be appointed for imparting instruction or conducting research in the University or in any College or Institution maintained by the University and are designated as teachers by the Ordinances;