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prevention of food adulteration act
section 23
food adulteration act
food adulteration
prevention food adulteration
prevention of food adulteration act, 1954
food
prevention of adulteration act
[
Section 23(1)(lA)
] [
Section 23(1)
] [
Section 23
] [
Complete Act
]
Central Government Act
Section 23(1)(lA)(ee) in The Prevention Of Food Adulteration Act, 1954
(ee) 1[ defining the laboratories where samples of articles of food or adulterants may be analysed by public analysis under this Act;]