Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
insurance act 1938
insurance act
insurance act 1938 doctypes:laws
[
Section 52B(1)
] [
Section 52B
] [
Complete Act
]
Central Government Act
Section 52B(1)(c) in The Insurance Act, 1938
(c) the winding up of the insurer; or