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insurance act 1938
insurance act
section 13 1 i
insurance act 1938 doctypes:laws
[
Section 13(1)(a)
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Section 13(1)
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Section 13
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Complete Act
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Central Government Act
Section 13(1)(a)(i) in The Insurance Act, 1938
(i) before the 31st day of December, 1946 , but not more than five years before such commencement, or