Section 2 in The Land Acquisition Act, 1894

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Section 2 in The Land Acquisition Act, 1894

2. [ Repeal and Saving] Rep. Partly by the Repealing and Amending Act, 1914 (10 of 1914 ), s. 3 and Sch. II, and partly by the Repealing act, 1938 (1 of 1938 ) s. 2 and Sch.