(a) the amount of his liabilities to holders of life insurance policies in India on account of matured claims, and
1. Subs. by Act 47 of 1950, s. 4, for" Superintendent of Insurance" (w. e. f. 1- 6- 1950 ). 2. Subs. by s. 4, ibid., for" Superintendent" (w. e. f. 1- 6- 1950 ). 3. Subs. by Act 62 of 1956, s. 2 and Sch., for" the States". 4. Ins. by Act 13 of 1941, s. 17. 5. Subs. by Act 47 of 1950, s. 16, for the former section (w. e. f. 1- 9- 1950 ).