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Citedby 3 docs
K.M.A. Abdul Kabeer vs Special Directory, Enforcement ... on 21 April, 1994
K.M.A. Abdul Kabeer vs Special Director, Enforcement ... on 29 September, 1997
A. Abdul Samath vs Union Of India And Another on 22 June, 1994
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foreigners act
foreigners act doctypes: laws
[
Section 3
] [
Complete Act
]
Central Government Act
Section 3(e) in The Foreign Exchange Regulation Act, 1973
(e) such other class of officers of Enforcement as may be appointed for the purposes of this Act.