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Mohansingh Laxmansinghji vs Bhanwarlal Natha And Ors. on 6 May, 1958

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[Section 158] [Complete Act]
Central Government Act
Section 158(2) in The Representation Of The People Act, 1951.
(2) Except in cases hereafter mentioned in this section, the deposit shall be returned as soon as practicable after the result of the election is declared.