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prevention of food adulteration act
section 23
food adulteration act
food adulteration
prevention food adulteration
prevention of food adulteration act, 1954
food
prevention of adulteration act
[
Section 23(1)(lA)
] [
Section 23(1)
] [
Section 23
] [
Complete Act
]
Central Government Act
Section 23(1)(lA)(n) in The Prevention Of Food Adulteration Act, 1954
(n) providing for the destruction of such articles of food as are not in accordance with the provisions of this Act or of the rules made thereunder.