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Citedby 16 docs - [
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Rajkumar Sahi vs Iii Adj on 23 November, 2000
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representation of peoples act
representation of people act, 1951
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Central Government Act
Section 148 in The Representation Of The People Act, 1951.
148. [ Casual vacancies in the electoral colleges for certain Union Territories.] Rep. by the Territorial Councils Act, 1956 (103 of 1956 ), s. 66.