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arbitration
arbitration and conciliation act, 1996
arbitration and conciliation act
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arbitration act 1996 doctypes: laws 31
"arbitration and conciliation act 1996 "
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arbitration doctypes:laws
arbitration and conciliation act 1996 doctypes: laws
arbitration and conciliation doctypes:laws
"arbitration and conciliation"
"arbitration and conciliation act" 1996
arbitration act doctypes:laws
[
Section 57(1)
] [
Section 57
] [
Complete Act
]
Central Government Act
Section 57(1)(b) in The Arbitration And Conciliation Act, 1996
(b) the subject- matter of the award is capable of settlement by arbitration under the law of India;