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Dr. (Smt.) Sushila Gupta Wife Of ... vs The Joint Director Of Education, ... on 22 November, 2005
Ajay Kashyap vs Smt. Mohini Nijhawan on 18 December, 2003
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railway act
railway
indian acts
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Section 2
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Central Government Act
Section 2(b) in The Indian Railway Board Act, 1905
(b) with the power of the officer referred to in section 47 of the said Act to make general rules for railways administered by the Government.