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Citedby 3 docs
Madhukar Baburao Achari vs Shikshak Smarak Sanstha & Another on 29 June, 2000
Committee Of Management, Prayag ... vs State Of U.P. Through Principal ... on 29 November, 2006
Registrar, University Of Mumbai vs Lata Bhor And Anr. on 10 September, 2004

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[Section 2] [Complete Act]
Central Government Act
Section 2(s) in The Tezpur University Act, 1993
(s) " School" means a School of Studies of the University;