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Jairambhai D. Chauhan vs Assistant Controller Of Estate ... on 16 February, 1987

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[Section 33(1)] [Section 33] [Complete Act]
Central Government Act
Section 33(1)(p) in The Estate Duty Act, 1953
(p) 2[ National Defence Gold Bonds, 1980 , to the extent of the principal value of such Bonds for an aggregate weight of fifty kilogrammes of gold: Provided that if such Bonds had passed on the death of any person, the exemption conferred by this clause shall not be available in respect of the same Bonds passing on any subsequent death.]