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Citedby 4 docs
W.P.Nos.407, 426 & 2471 Of 2005 vs 07-07-2005
S. Jyothi vs Presiding Officer/Election ... on 10 July, 2002
Singam Satyanarayana vs Election Officer And Deputy Chief ... on 7 July, 2005
Singam Satyanarayana And Ors. vs Election Officer And Deputy Chief ... on 22 August, 2005

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[Section 153] [Complete Act]
Central Government Act
Section 153(1) in The Representation Of The People Act, 1951.
(1) of section 39.]