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Citedby 1 docs
Radhakrishnan, S/O. Late ... vs Puduppariyaram Grama Panchayath on 18 August, 2009
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[
Section 1
] [
Complete Act
]
Central Government Act
Section 1(2) in The Air Force Act, 1950
(2) It shall come into force on such date 2 as the Central Government may, by notification in the Official Gazette, appoint in this behalf.