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Citedby 3 docs
The General Clauses Act, 1897
Principal Accountant General And ... vs C. Subba Rao on 27 January, 2005
Rakesh Singh vs Delhi Transport Corporation on 29 March, 2007
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general clauses act
general clauses act, 1897
[
Section 3
] [
Complete Act
]
Central Government Act
Section 3(66) in The General Clauses Act, 1897
(66) " year" shall mean a year reckoned according to the British calendar.]