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SCA/1648/2010 1/ 1 ORDER

IN

THE HIGH COURT OF GUJARAT AT AHMEDABAD

SPECIAL CIVIL APPLICATION No. 1648 of 2010

=========================================================

P

G VYAS - Petitioner(s)

Versus

HIGH

COURT OF GUJARAT & 1 - Respondent(s)

========================================================= Appearance :

MR

PARESH UPADHYAY for Petitioner(s) : 1, None for Respondent(s) : 1, MR LB DABHI GOVERNMENT PLEADER for Respondent(s) : 2,

=========================================================

CORAM

:

HONOURABLE MR.JUSTICE A.L.DAVE

and

HONOURABLE MS.JUSTICE H.N.DEVANI

Date

: 22/02/2010

ORAL

ORDER

(Per

: HONOURABLE MR.JUSTICE A.L.DAVE)

RULE.

Mr. L.B. Dabhi, learned AGP, waives service of rule on behalf of respondent No.2.

(A.L.DAVE, J.)

(H.N.DEVANI, J.)

Umesh/

   

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