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Citedby 3 docs
Rukmani vs Appellate Authority Under ... on 2 August, 1968
A.Ekambara Naicker. vs The Land Acquisition ... on 7 February, 2003
Rang Nath vs District Judge, Varanasi And Ors. on 16 December, 1980

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[Section 18] [Complete Act]
Central Government Act
Section 18(2) in The General Clauses Act, 1897
(2) This section applies also to all 3[ Central Acts] made after the third day of January, 1868 , and to all Regulations made on or after the fourteenth of January, 1887 .