IN THE HIGH COURTOF PUNJAB AND HARYANA, CHANDIGARH.

CWP No.12439 of of 2004 Date of decision: 19.1.2011

Bhagwan Singh and others ...Petitioners

vs

State of Punjab and others.

....Respondents

CORAM: HON'BLE MR.JUSTICE JASBIR SINGH HON'BLE MR.JUSTICE RAKESH KUMAR GARG. ---

Present: Mr. Ashok Singla, Advocate, for the petitioners

Mr.Manohar Lall, Addl.Advocate, General Punjab, for respondent No.1

Mr.Arvind Mittal,Advocate, for respondent No.2.

--

Rakesh Kumar Garg,J.

For order, see order of even date passed in CWP No.2570 of

2004, titled as Arun Kumar and others v. State of Punjab and others.

( Rakesh Kumar Garg)

Judge

( Jasbir Singh )

Judge.

January 19, 2011

rk