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factories act 1948
factories act
factories act doctypes:laws
factories act 1948 doctypes:laws
[
Section 19(1)
] [
Section 19
] [
Complete Act
]
Central Government Act
Section 19(1)(e) in The Factories Act, 1948
(e) sweepers shall be employed whose primary duty it would be to keep clean latrines, urinals and washing places.