Section 1 in The Indian Telegraph Act, 1885 1

Mobile View

Main Search Forums Advanced Search Disclaimer

Citedby 24 docs - [View All]

Etisalat Db Telecom (P) Ltd., ... vs Telecom Regulatory Authority Of ... on 29 September, 2010

Cellular Operators Association ... vs Department Of ... on 13 April, 2011

Reliance Infratel Limited, New ... vs S Tel Private Ltd, Gurgaon on 10 April, 2012

M/S. Vodafone Essar Ltd, Mumbai vs M/S. Mahanagar Telephone Nigam ... on 4 February, 2011

The Union Of India (Uoi) ... vs S. Narayana Iyer on 28 March, 1969

Loading...

User Queries

indian telegraph act

telegraph act 1885

[Complete Act]

Central Government Act

Section 1 in The Indian Telegraph Act, 1885 1

1. Short title, local extent and commencement.

(1) This Act may be called the Indian Telegraph Act, 1885 .

(2) 2[ It extends to whole of India 3[ ].

(3) It shall come into force on the first day of October, 1885 .