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Citedby 4 docs
Rajiv Ramanlal And Anr. vs Ashok Mills Ltd. And Anr. on 1 October, 1979
Ouseph Joseph vs Elsamma Thomas on 25 February, 2009
Dewa Ram vs The State Of Rajasthan And Ors. on 8 November, 1990
Kishanlal Ramlal vs Balkrishna Shetty And Ors. And ... on 13 June, 1984

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[Section 2] [Complete Act]
Central Government Act
Section 2(b) in The Plantations Labour Act, 1951
(b) " adult" means a person who has completed his eighteenth year;