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Citedby 19 docs - [
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Geep Industrial Syndicate ... vs Geep Industrial Syndicate ... on 8 March, 1999
Air Gases Mazdoor Sangh vs Indian Air Gases Ltd. And Ors. on 20 December, 1976
Associated Cement Companies ... vs P.D. Vyas And Ors. on 23 September, 1954
Bhaskaran Nair vs Management, Premier Tyres ... on 23 September, 1975
Srivastava (S.P.) And Anr. vs Banaras Electric Light And Power ... on 25 January, 1968
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industrial employment (standing orders) act, 1946
standing orders act
standing orders
employment standing order act
industrial employment act 1946
employment standing order act, 1946
standing order act 1946
[
Section 2
] [
Complete Act
]
Central Government Act
Section 2(g) in The Industrial Employment (Standing Orders) Act, 1946,
(g) " standing orders" means rules relating to matters set out in the Schedule;