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factories act 1948
factories act
section 65
factories act doctypes:laws
factories act 1948 doctypes:laws
[
Section 65(3)
] [
Section 65
] [
Complete Act
]
Central Government Act
Section 65(3)(iii) in The Factories Act, 1948
(iii) the total number of hours of work in any week, including overtime, shall not exceed sixty;