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Citedby 15 docs - [
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Satish Kumar Sharma vs The Bar Council Of Himachal ... on 3 January, 2001
Indra Bahadur Singh vs Bar Council Of U.P., Allahabad And ... on 30 July, 1985
M/S Hygienic Foods Malerkotla ... vs Jasbir Singh And Others on 13 November, 2009
Ajit D. Padiwal vs State Of Gujarat And 2 on 15 September, 2004
Raj Kumar Prasad vs State Of Arunachal Pradesh And ... on 30 September, 2005
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Section 49(1)(c) in The Advocates Act, 1961
(c) the standards of professional conduct and etiquette to be observed by advocates;