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Pandey And Co. Builders Pvt. ... vs State Of Bihar And Anr. on 21 September, 2005
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National Thermal Power ... vs Siemens Atkeingesellschaft on 28 February, 2007
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I.T.I. Limited vs Himachal Futuristic ... on 28 March, 2008
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arbitration
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[
Section 37(2)
] [
Section 37
] [
Complete Act
]
Central Government Act
Section 37(2)(a) in The Arbitration And Conciliation Act, 1996
(a) accepting the plea referred to in sub- section (2) or sub- section (3) of section 16; or