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representation of peoples act
representation of people act, 1951
act, 1951
sec. 4
[
Section 8(4)(a)
] [
Section 8(4)
] [
Section 8
] [
Complete Act
]
Central Government Act
Section 8(4)(a)(i) in The Representation Of The People Act, 1951.
(i) the regulation of production or manufacture of any essential commodity;