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Citedby 104 docs - [View All]
Suaibo Ibow Casamma vs Union Of India on 27 July, 1993
Howrah Indl. Estate Bonded ... vs Collector Of Customs on 2 March, 1992
K.S.Gnanasekar vs Prem Pratap Singh Sisodia on 25 January, 2008
Asbestos Cement Limited And Anr. vs Union Of India (Uoi) And Ors. on 13 April, 1983
Hasan Ismail Dalvi vs Narcotic Control Bureau & Anr. on 8 March, 2001

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[Complete Act]
Central Government Act
Section 57 in The Customs Act, 1962
57. Appointing of public warehouses. At any warehousing station, the Assistant Commissiner of Customs may appoint public warehouses wherein dutiable goods may be deposited.