Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Citedby 1 docs
K. Abdul Azeez Sahib And Sons, Four ... vs The Union Of India (Uoi) ... on 8 September, 1972
User Queries
factories act 1948
factories act
factories act doctypes:laws
section 7(a)
factories act 1948 doctypes:laws
[
Section 7(1)
] [
Section 7
] [
Complete Act
]
Central Government Act
Section 7(1)(c) in The Factories Act, 1948
(c) the address to which communications relating to the factory may be sent;