Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
incometax act 1995
[
Section 115A(b)(C)
] [
Section 115A(b)
] [
Section 115A
] [
Complete Act
]
Central Government Act
Section 115A(b)(C)(c) in The Income- Tax Act, 1995
(c) " royalty" shall have the same meaning as in Explanation 2 to clause (vi) of sub- section (1) of section 9;