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Citedby 91 docs - [View All]
London Rubber Co. Ltd vs Durex Products on 4 March, 1963
London Rubber Co. Ltd. vs Durex Products (Incorporated) ... on 10 July, 1958
Mahomed Oomer Mahomed Noorulla ... vs S.M. Nooruddin on 20 April, 1955
Excel Hi-Tech Pvt. Ltd. Through ... vs State Of U.P., The Commissioner Of ... on 9 September, 2005

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[Complete Act]
Central Government Act
Section 8 in The Trade Marks Act, 1999
8. Publication of alphabetical index.-
(1) The Registrar may publish in the prescribed manner an alphabetical index of classification of goods and services referred to in section 7.
(2) Where any goods or services are not specified in the alphabetical index of goods and services published under sub- section (1), the classification of goods or services shall be determined by the Registrar in accordance with sub- section (2) of section.