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Citedby 4 docs
Shetkari Sahakari Sakhar ... vs State Of Maharashtra And Others on 11 March, 1996
Gordhanbhai N. Vaghela vs Maruti Co-Op. Housing Society And ... on 1 August, 2002
Baladmari Gobindapur Machmara ... vs State Of Assam And Ors. on 10 May, 1984
Ramesh Rajaram Patil vs The Additional Commissioner, ... on 7 July, 1994

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[Section 36] [Complete Act]
Central Government Act
Section 36(2) in The Co- Operative Societies Act, 1912
(2) The Registrar shall communicate the results of any such inspection to the creditor.