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industrial disputes act
industrial disputes act 1947
industrial disputes
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"industrial disputes act"
[
Section 2(gg)(rr)(iv)
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Section 2(gg)(rr)
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Section 2(gg)
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Section 2
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Complete Act
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Central Government Act
Section 2(gg)(rr)(iv)(c) in The Industrial Disputes Act, 1947
(c) any gratuity payable on the termination of his service;]