Gujarat High Court Case Information System function loadSearchHighlight() {
var chkParamC = "txtSearch" if (chkParamC == "txtSearch") {
SearchHighlight(); document.searchhi.h.value = searchhi_string; if( location.hash.length > 1 ) location.hash = location.hash; }
}
CA/4429/2008 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL
APPLICATION - FOR ORDERS No. 4429 of 2008
In
FIRST
APPEAL No. 860 of 2006
=========================================================
SMT.
DHANVANTIBEN WD/O. JETHANAND LALCHAND - Petitioner(s)
Versus
SMT.
PARMESHWARIBEN ISSARDAS & 4 - Respondent(s)
========================================================= Appearance :
MR
SP MAJMUDAR for Petitioner(s) : 1, 1.2.1, 1.2.2, 1.2.3,1.2.4 MR MEHUL S SHAH for Respondent(s) : 1 - 5. MR SURESH M SHAH for Respondent(s) : 1 -
5.
=========================================================
CORAM
:
HONOURABLE MR.JUSTICE KS JHAVERI
Date
: 07/07/2008
ORAL
ORDER
Rule.
To be heard with First Appeal.
(K.S.
JHAVERI, J.)
Divya//
Top