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Citedby 4 docs
Dr. V.K. Sharma And Others vs The State Of Haryana And Others on 21 March, 2013
Jayesh Hemchandra Belsare vs Registrar, Bhavnagar University ... on 1 November, 1985
Ramanial P. Shah And Anr. vs State Of Gujarat And Ors. on 24 February, 1988
Raghu Sharma vs University Of Rajasthan And Anr. on 17 May, 2005
S.P. Ratawal vs University Of Rajasthan And Ors. on 27 January, 2006

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section 21
[Section 21] [Complete Act]
Central Government Act
Section 21(1) in The Tezpur University Act, 1993
(1) The Academic Council shall be the principal academic body of the University and shall, subject to the provisions of this Act, the Statutes and the Ordinances, co- ordinate and exercise general supervision over the academic policies of the University.