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Sairam Shipping Science ... vs Indian Maritime University on 14 October, 2011

[Section 5] [Complete Act]
Central Government Act
Section 5(vi) in The Tezpur University Act, 1993
(vi) to institute Principalships, Professorships, Readerships, Lecturerships and other teaching or academic positions, required by the University and to appoint persons to such Principalships, Professorships, Readerships, Lecturerships or other teaching on academic positions;