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[Section 340] [Complete Act]
Central Government Act
Section 340(2) in The Indian Succession Act, 1925
(2) If the annuitant dies in the interval between the times of payment, an apportioned share of the annuity shall be paid to his representative. CHAPTER X Of the Investment of Funds to provide for Legacies CHAPTER X Of the Investment of Funds to provide for Legacies