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Citedby 2 docs
Consim Info Pvt. Ltd vs Google India Pvt. Ltd on 10 September, 2012
Paras Pharmaceuticals Ltd. vs Ranbaxy Laboratories Ltd. And 2 ... on 21 February, 2008
Dabur India Limited vs Colgate Palmolive India Ltd. on 9 September, 2004
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trade marks act
trade mark
trade mark act 1999
"the trade marks act,1999"
marks
[
Section 29(8)
] [
Section 29
] [
Complete Act
]
Central Government Act
Section 29(8)(a) in The Trade Marks Act, 1999
(a) takes unfair advantage of and is contrary to honest practices in industrial or commercial matters; or