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Citedby 36 docs - [
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Mangaldas Raghavji Ruparel & Anr vs The State Of Maharashtra & Anr on 8 February, 1965
Dhirajlal Valji Kotak vs Ramchandra Janglaji Gujar And ... on 26 February, 1969
The State Of Maharashtra vs Shankarlal Nathmal Chandak And ... on 11 July, 1977
State Of U.P. vs Babu Lal on 8 October, 1976
State Of Uttar Pradesh vs Babu Lal on 8 October, 1976
User Queries
prevention of food adulteration act
food adulteration act
food adulteration
prevention food adulteration
prevention of food adulteration act, 1954
food
section 7(a)
prevention of adulteration act
[
Section 7
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Complete Act
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Central Government Act
Section 7(v) in The Prevention Of Food Adulteration Act, 1954
(v) any article of food in contravention of any other provision of this Act or of any rule made thereunder; 3[ or]