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Citedby 13 docs - [
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Smt. Harbhajan Singh Kaur vs Unimode Finance (P) Ltd. on 28 November, 1996
M/S. Hindustan Antibiotics Ltd. vs M/S. Hindustan Max Gb Ltd. on 19 March, 2001
Sumit Builders And Another vs Pragatisheel Shiksha Samiti And ... on 20 July, 2000
Sundaram Finance Ltd. vs Radhamma on 6 August, 2003
Elsie Felix And Ors. vs Larsen And Toubro Ltd. And Ors. on 15 October, 2003
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[
Section 37(1)
] [
Section 37
] [
Complete Act
]
Central Government Act
Section 37(1)(a) in The Arbitration And Conciliation Act, 1996
(a) granting or refusing to grant any measure under section 9;