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Citedby 3 docs
Pioneer Motors Ltd. vs O.M.A. Majeed Mirania Motor ... on 4 April, 1956
Pioneer Motors Ltd., Tirunelveli ... vs O.M.A. Majeed, Mirania Motor ... on 4 April, 1956
K.A. Kannappa Chetti vs State Of Tamil Nadu And Ors. on 19 April, 1973
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motor vehicle act
motor vehicle
motor vehicle act 1939
[
Section 40
] [
Complete Act
]
Central Government Act
Section 40(1) in The Motor Vehicles Act, 1939
(1) The registration mark assigned to a trailer' shall be displayed in the prescribed manner on the side of the vehicle.