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A.R. Kukalekar vs Goa Housing Board And Anr. on 16 December, 1992

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[Section 2] [Complete Act]
Central Government Act
Section 2(a) in The Indian Railway Board Act, 1905
(a) with all or any of the powers or functions of the Central Government under the Indian Railways Act, 1890 (9 of 1890 ), with respect to all or any railways, and